The Banking Service Commission (Repeal) Act, 1978
Act No. 20 of 1978
[18th May, 1978.]
| Contents | |
| Sections | Particulars |
| Title | The Banking Service Commission (Repeal) Act |
| 1. | Short title and commencement |
| 2. | Definitions |
| 3. | Repeal of Act 42 of 1975 and the dissolution of the Banking Service Commission |
| 4. | Consequential provisions |
| 5. | Savings |
