3. Repeal of Act 42 of 1975 and the dissolution of the Banking Service Commission.-
On the appointed day the Banking Service Commission Act, 1975, shall stand repealed and the Banking Service Commission shall stand dissolved.
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3. Repeal of Act 42 of 1975 and the dissolution of the Banking Service Commission.- On the appointed day the Banking Service Commission Act, 1975, shall stand repealed and the Banking Service Commission shall stand dissolved. |
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