Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970
THE SECOND SCHEDULE
(See section 6)
|
Name of the existing Bank |
Amount of compensation(in lakhs of rupees) |
|
The Central Bank of India |
1750 |
|
The Bank of India |
1470 |
|
The Punjab National Bank Limited |
1920 |
|
The Bank of Baroda Limited |
840 |
|
The United Commercial Bank Limited |
830 |
|
Canara Bank Limited |
360 |
|
United Bank of India Limited |
420 |
|
Dena Bank Limited |
360 |
|
Syndicate Bank Limited |
360 |
|
The Union Bank of India Limited |
310 |
|
Allahabad Bank Limited |
310 |
|
The Indian Bank Limited |
230 |
|
The Bank of Maharashtra Limited |
230 |
|
The Indian Overseas Bank Limited |
250 |
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