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2[3[9. The Court.-

The Court shall be an advisory body and its functions shall be-

(a) to advise the Visitor in respect of any matter which may be referred to it for advice;

(b) to advise any authority of the University in respect of any matter which may be referred to the Court by such authority; and

(c) to perform such other duties and exercise such other powers as may be assigned to it by the Visitor or under this Act.]



Banaras Hindu University Act, 1915 Back




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