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4[8A. Authorities of the University.-

The following shall be the authorities of the University, namely:-

(a) the Court,

(b) the Executive Council,

(c) the Academic Council, 1* * * * *

(e) the Finance Committee,

(f) the Faculties,

(g) such other authorities as may be declared by the Statutes to be the authorities of the University.]



Banaras Hindu University Act, 1915 Back




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