The Authoritative Texts (Central Laws) Act, 1973
[Act No. 50 of 1973]
[5th December, 1973.]
| Contents | |
| Title | Authoritative Texts (Central Laws) Act, 1973 |
| Sections | Particulars |
| 1. | Short title and commencement |
| 2. | Authoritative texts of Central laws in certain languages |
| 3. | Power to make rules |
