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3. Transfer to, and vesting in, the Central Government of certain undertakings of the Society, trusts and bodies.-

On the appointed day, so much of the undertakings of the Society, trust and body as form part of, or are relatable to Auroville, and the right, title and interest of the Society, trust and body, in relation to such undertakings, shall, by virtue of this Act, stand transferred to, and vest in, the Central Government.



Auroville Foundation Act, 1988 Back




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