The Atomic Energy (Amendment) Act, 2015
Act No. 5 of 2016
[31st December, 2015.]
An Act further to amend the Atomic Energy Act, 1962.
BE it enacted by Parliament in the Sixty-sixth Year of the Republic of India as follows:-
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The Atomic Energy (Amendment) Act, 2015 [31st December, 2015.] An Act further to amend the Atomic Energy Act, 1962. BE it enacted by Parliament in the Sixty-sixth Year of the Republic of India as follows:- |
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