The Assam University Act, 1989
13. The Pro-Vice-Chancellor.-
The Pro-Vice-Chancellor shall be appointed in such manner and shall exercise such powers and perform such duties, as may be prescribed by the Statutes.
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The Assam University Act, 1989 13. The Pro-Vice-Chancellor.- The Pro-Vice-Chancellor shall be appointed in such manner and shall exercise such powers and perform such duties, as may be prescribed by the Statutes. |
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