91. Composition of a Petty Assam Rifles Court.
A Petty Assam Rifles Court shall consist of not less than three officers each of whom has held the post of Assistant Commandant for not less than two whole years.
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91. Composition of a Petty Assam Rifles Court. A Petty Assam Rifles Court shall consist of not less than three officers each of whom has held the post of Assistant Commandant for not less than two whole years. |
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