The Assam Reorganisation (Meghalaya) Act, 1969
15. Right to vote.-
Every person, whose name is for the time being entered in the electoral roll for a constituency, shall be entitled to vote at the election of a member from that constituency.
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The Assam Reorganisation (Meghalaya) Act, 1969 15. Right to vote.- Every person, whose name is for the time being entered in the electoral roll for a constituency, shall be entitled to vote at the election of a member from that constituency. |
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