The Assam Municipal (Manipur Amendment) Act, 1961
[Act No. 49 of 1961]
[7th December, 1961.]
| Contents: | |
| Title | The Assam Municipal (Manipur Amendment) Act, 1961 |
| Sections: | Particulars: |
| 1. | Short title and commencement |
| 2. | Substitution of new section for section 14 |
| 3. | Amendment of section 15 |
| 4. | Insertion of new section 15A |
| 5. | Amendment of section 16 |
| 6. | Insertion of new section 26A |
| 7. | Amendment of section 301 |
