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3. Amendment of the First Schedule to the Constitution.-

In the first paragraph of Part A of the First Schedule to the Constitution, under the heading "TERRITORIES OF STATES", after the words "Assam Tribal Areas", the following words shall be inserted, namely:-

"but shall not include the territories specified in the Schedule to the Assam (Alteration of Boundaries) Act, 1951".



Assam (Alteration of Boundaries) Act, 1951 Back




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