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The Asiatic Society Act, 1984

Act No. 5 of 1984

[23rd March, 1984.]

An Act to declare the institution known as the Asiatic Society having at present its registered office in Calcutta to be an institution of national importance and to provide for certain matters connected therewith.

BE it enacted by Parliament in the Thirty-fifth Year of the Republic of India as follows:-



Asiatic Society Act, 1984 Back




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