Follow @SCJudgments
Login :
Advocate
|
Client
The Asiatic Society Act, 1984
[Act No. 5 of 1984]
[23rd March, 1984.]
Contents
Title
The Asiatic Society Act, 1984
Sections
Particulars
1.
Short title and commencement
2.
Declaration of Asiatic Society as an institution of national importance
3.
Definitions
4.
Grants, loans, etc., by Central Government to Society
5.
Audit of accounts of Society
6.
Annual report
7.
Prior approval of Central Government necessary for certain action by Society
8.
Planning Board
9.
Committees
10.
Review of work done, inspection of assets, etc
11.
Society to afford facilities to Committees
12.
Power to issue directions to Society
13.
Power of Central Government to assume functions of control
14.
Act to have overriding effect
15.
Power to make rules
Back
Client Area
|
Advocate Area
|
Blogs
|
About Us
|
User Agreement
|
Privacy Policy
|
Advertise
|
Media Coverage
|
Contact Us
|
Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement.