AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

193. Publication of rules and regulations in Gazette.-

All rules and regulations made under this Act shall be published in the Official Gazette and on such publication, shall have effect as if enacted in this Act.



Army Act, 1950 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys