AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

115. Composition of summary general court-martial.-

A summary general court-martial shall consist of not less than three officers.



Army Act, 1950 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys