111. Contents of warrants issued under sections 109 and 110.-
A warrant issued under section 109 or section 110 may contain such restrictions, reservations or conditions as the officer issuing it may think fit.
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111. Contents of warrants issued under sections 109 and 110.- A warrant issued under section 109 or section 110 may contain such restrictions, reservations or conditions as the officer issuing it may think fit. |
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