The Armed Forces (Punjab and Chandigarh) Special Powers Act, 1983

[Act No. 34 of 1983]

[8th December, 1983.]

Contents
Title	The Armed Forces (Punjab and Chandigarh) Special Powers Act, 1983
Sections	Particulars
1	Short title, extent and commencement.
2	Definition
3	Power to declare areas to be disturbed areas.
4	Special powers of the armed forces.
5	Power of search to include powers to break open locks, etc.
6	Arrested person and seized property to be made over to the police.
7	Protection of persons acting in good faith under this Act.
8	Repeal and saving.