The Armed Forces (Special Powers) Act, 1958
[Act No. 28 of 1958]
[11th September, 1958.]| Contents | |
| Title | The Armed Forces (Special Powers) Act, 1958 |
| Sections | Particulars |
| 1. | Short title and extent |
| 2. | Definitions |
| 3. | Power to declare areas to be disturbed areas |
| 4. | Special powers of the armed forces |
| 5. | Arrested persons to be made over to the police |
| 6. | Protection to persons acting under Act |
| 7. | Repeal and saving |
