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The Armed Forces (Emergency Duties) Act, 1947

[Act No. 15 of 19471 ]

[20th March, 1947.]

Contents
Title Armed Forces (Emergency Duties) Act, 1947
Sections Particulars
1. Short title and extend
2. Emergency duties of Armed Forces
3. Validation of certain past commands


Armed Forces (Emergency Duties) Act, 1947 Back




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