The Andhra Pradesh reorganization Act, 2014
The Third Schedule
( See section 24)
Part I Modification in the Delimitation of Council Constituencies
(Andhra Pradesh) Order, 2006
For the Table appended to the Delimitation of Council Constituencies (Andhra Pradesh) Order, 2006, the following Table shall be substituted, namely:--
"TABLE
Name of Constituency | Extent of Constituency | Number of seats |
Local Authorities' Constituencies | ||
1. Srikakulam Local Authorities | Srikakulam | 1 |
2. Vizianagaram Local Authorities | Vizianagaram | 1 |
3. Visakhapatnam Local Authorities | Visakhapatnam | |
4. East Godavari Local Authorities | East GodavarI | |
5. West Godavari Local Authorities | West GodavarI | |
6. Krishna Local Authorities | Krishna | |
7. Guntur Local Authorities | Guntur | |
8. Prakasam Local Authorities | Prakasam | 1 |
9. Nellore Local Authorities | Nellore | 1 |
10. Chittoor Local Authorities | Chittoor | |
11. Kadapa Local Authorities | Kadapa | 1 |
12. Anantapur Local Authorities | Anantapur | |
13. Kurnool Local Authorities | Kurnool | 1 |
Graduates' Constituencies | ||
Srikakulam-Vizianagaram- Visakhapatnam Graduate | Srikakulam, Vizianagaram, Visakhapatnam | 1 |
East-West Godavari Graduates | East-West GodavarI | 1 |
Krishna-Guntur Graduates | Krishna-Guntur | 1 |
Prakasam-Nellore-Chittoor Graduates | Prakasam-Nellore-Chittoor | 1 |
Kadapa-Anantapur-Kurnool Graduates | Kadapa-Anantapur-Kurnool | 1 |
Teacher's Constituencies | ||
Srikakulam-Vizianagaram- Visakhapatnam Teachers | Srikakulam, Vizianagaram, Visakhapatnam | 1 |
East-West Godavari Teachers | East-West GodavarI | 1 |
Krishna-Guntur Teachers | Krishna-Guntur | 1 |
Prakasam-Nellore-Chittoor Teachers | Prakasam-Nellore-Chittoor | 1 |
Kadapa-Anantapur-Kurnool Teachers | Kadapa-Anantapur-Kurnool | 1 |
PART II
1. This Order may be called the Delimitation of Council Constituencies (Telangana) Order, 2014.
2. The costituencies into which the State of Telangana shall be divided for the purpose of elections to the Legislative Council of the State from ( a ) the local authorities' constituencies, ( b ) the graduates' constituencies, and ( c ) the teachers' constituencies in the said State, the extent of each such constituency and the number of seats allotted to each such constituency shall be as shown in the following Table:-
TABLE
Name of Constituency | Extent of Constituency | Number of seats |
Local Authorities' Constituencies |
||
Mahbubnagar Local Authorities | Mahbubnagar | 1 |
Ranga Reddy Local Authorities | Ranga Reddy | 1 |
Hyderabad Local Authorities | Hyderabad | |
Medak Local Authorities | Medak | 1 |
Nizamabad Local Authorities | Nizamabad | 1 |
Adilabad Local Authorities | Adilabad | 1 |
Karimnagar Local Authorities | Karimnagar | 1 |
Warangal Local Authorities | Warangal | 1 |
Khammam Local Authorities | Khammam | 1 |
Nalgonda Local Authorities | Nalgonda | 1 |
Graduates' Constituencies | ||
Mahbubnagar-Ranga Reddy-Hyderabad Graduates | Mahbubnagar-Ranga Reddy-Hyderabad | 1 |
Medak-Nizamabad-Adilabad-Karimnagar Graduates | Medak-Nizamabad- Adilabad-Karimnagar | 1 |
Warangal-Khammam-Nalgonda Graduates | Warangal-Khammam- Nalgonda | 1 |
Teacher's Constituencies | ||
Mahbubnagar-Ranga Reddy-Hyderabad Teachers | Mahbubnagar-Ranga Reddy-Hyderabad | 1 |
Medak-Nizamabad-Adilabad-Karimnagar Teachers | Medak-Nizamabad- Adilabad-Karimnagar | 1 |
Warangal-Khammam-Nalgonda Teachers | Warangal-Khammam- Nalgonda | 1 |