The Andhra Pradesh reorganization Act, 2014
107. Effect of provisions of the Act inconsistent with other laws.
The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law.
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The Andhra Pradesh reorganization Act, 2014 107. Effect of provisions of the Act inconsistent with other laws. The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law. |
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