The Apprentices (Amendment) Act, 2014
Act No. 29 of 2014
[5th December, 2014.]
An Act further to amend the Apprentices Act, 1961.
BE it enacted by Parliament in the Sixty-fifth Year of the Republic of India as follows:
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The Apprentices (Amendment) Act, 2014 [5th December, 2014.] An Act further to amend the Apprentices Act, 1961. BE it enacted by Parliament in the Sixty-fifth Year of the Republic of India as follows: |
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