AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Apprentices Act, 1961

19. RECORDS AND RETURNS. -

(1) Every employer shall maintain records of the progress of training of each apprentice undergoing apprenticeship training in his establishment in such form as may be prescribed.

(2) Every such employer shall also furnish such information and returns in such form, to such authorities and at such intervals as may be prescribed.



Apprentices Act, 1961 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys