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The Andhra Pradesh Legislative Council Act, 2005
[Act No. 1 of 2006]
[11th January, 2006.]
Contents
Title
The Andhra Pradesh Legislative Council Act, 2005
Sections
Particulars
1
Short title.
2
Definitions.
3
Creation of Legislative Council for Andhra Pradesh.
4
Amendment of Third Schedule and Fourth Schedule of Act 43 of 1950.
5
Amendment of section 15A of Act 43 of 1951.
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