The Anti-Apartheid (United Nations Convention) Act, 1981

[Act No. 48 of 1981]

[18th December, 1981.]

Contents
Title	Anti-Apartheid (United Nations Convention) Act, 1981
Sections	Particulars
1.	Short title and extent
2.	Application of the International Convention on the Suppression and Punishment of the Crime of Apartheid
3.	Punishment for international criminal responsibility
4.	Offences by companies, organisations or institutions
5.	Place of trial
6.	Previous sanction of the Central Government for arrest or prosecution
7.	Provisions as to Extradition Act
The Schedule	Provisions of the international convention on the suppression and punishment of the crime of apartheid which shall have force of law