The Anti-Apartheid (United Nations Convention) Act, 1981

[Act No. 48 of 1981]

[18th December, 1981.]

An Act to give effect to the International Convention on the Suppression and Punishment of the Crime of Apartheid.

WHEREAS an International Convention on the Suppression and Punishment of the Crime of Apartheid was adopted by the General Assembly of the United Nations on the Thirtieth day of November, 1973;

AND WHEREAS India, having acceded to the said Convention, should make provisions for giving effect to it;  BE it enacted by Parliament in the Thirty-second Year of the Republic of India as follows:-