The Anti-Apartheid (United Nations Convention) Act, 1981
7. Provisions as to Extradition Act.-
For the purposes of the Extradition Act, 1962 (34 of 1962), the offence under section 3 shall not be considered to be an offence of a political character.
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The Anti-Apartheid (United Nations Convention) Act, 1981 7. Provisions as to Extradition Act.- For the purposes of the Extradition Act, 1962 (34 of 1962), the offence under section 3 shall not be considered to be an offence of a political character. |
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