The Eighth Schedule
[See Section 59]
Part I
Jails and other institutions in the State of Madras:-
(1) The Presidency Jail for Women, Vellore.
(2) The Senior Certified School, Chingleput.
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The Eighth Schedule [See Section 59] Part I Jails and other institutions in the State of Madras:- (1) The Presidency Jail for Women, Vellore. (2) The Senior Certified School, Chingleput. |
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