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II. Modifications in The Constitution (Scheduled Tribes) Order, 1950

1. For paragraph 3, substitute the following:-

"3. Any reference in the Schedule to this order-

(a) to the State of Madras, Andhra or Mysore or to a district or other territorial division of any of these States shall be construed as a reference to that State or to that district or other territorial division as constituted on the 1st day of October, 1953; and

(b) to any other State or to a district or other territorial Division thereof shall be construed as a reference to that state or to that district or other territorial division as constituted on the 26th day of January, 1950."

2. In the Schedule-

(a) for the sub-heading "Part V-Madras" and for the words "Throughout the State" thereunder, substitute "Part V-Madras and Andhra" and "Throughout each of the States" respectively:

(b) for the entry under the sub-heading "Part XII-Mysore" substitute the following:-

"1. Throughout the State except in Bellary district:-

1. Hasalaru

2. Iruliga

3. Jenu Kuruba

4. Kadu-Kuruba

5. Maleru

6. Soligaru

2. In Bellary district:-

1. Aranadan

2. Bagala

3. Bhottadas-Bodo Bhottada, Muria Bhottada and Sano Bhottada

4. Bhumias-Bhuri Bhumia and Bodo Bhumia

5. Chenchu

6. Gadabas-Boda Gadaba, Cerllam Gadaba, Franji Gadaba, Jodia Gadaba, Olaro Gadaba, Pangi Gadaba and Pranga Gadaba

7. Gondi-Modya Gond and Rajo Gond

8. Goudus-Bato, Bhirithya Dudhokouria, Hato, Jatako and Joria

9. Kosalya Goudus-Bosothoriya Goudus, Chitti Goudus, Dangayath Goudus, Dodd Kamariya, Dudu Kamaro, Ladiya Goudus and Pullosoriya Goudus

10. Magatha Goudus-Bernia Goudu, Boodo Magatha, Dongayath Goudu, Ladya Goudu, Ponna Magatha and Sana Magatha.

11. Holva

12. Jadapus

13. Jatapus

14. Kammara

15. Kattunayakan

16. Khattis-Khatti, Kommarao and Lohara

17. Kodu

18. Kommar

19. Konda Dhoras

20. Konda Kapus

21. Kondareddis

22. Kondhs-Desaya Kondhs, Dongria Kondhs, Kuttiya Kondhs, Tikiria Kondhs and Yenity Kondhs

23. Kota

24. Kotia-Bartika Bentho Oriya, Dhulia or Dulia, Holva Paiko, Putiya, Sanrona and Sidho Paiko

25. Koya or Goud, with its sub-sects-Raja or Rasha Koyas, Lingadhari Koyas (ordinary) and Kottu Koyas

26. Kudiya

27. Kurumans

28. Manna Dhora

29. Maune

30. Mukha Dhora-Nooka Dhora

31. Muria

32. Paigarapu

33. Palasi

34. Paniyan

35. Porjas-Bodo Bonda, Daruva, Didua, Jodia, Mundili, Pengu Pydi and Saliya

36. Reddi Dhoras

37. Savaras-Kapu Savaras, Khutto Savaras and Maliya Savaras

38. Sholaga

39. Toda

40. Inhabitants of the Laccadive, Minicoy and Amindivi "Islands who, and both of whose parents, were born in these Islands."



Andhra State Act, 1953 Back




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