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II. Modifications in the delimitation of parliamentary and assembly constituencies (Mysore) order, 1951

1. In Table A, add the following entry at the end, namely:-

"Bellary The Bellary district 1"

2. In Table B, add the following entries at the end, namely:-

"Bellary District

Bellary The Bellary taluk 1 -
Siruguppa The Siruguppataluk 1 -
Hospet The Hospet and Sandurtaluks 1 -
Kudligi The Kudligi taluk the Chigateri firka of the Harpanahalli taluk, and the Ittigi firka (excluding Hampasagara Yenigi, Bannical, Yenigi Basapur, G. Kodhihalli, Kodlabal, Byasigideri, Hagaribomma-nahalli and Chintra-palli villages) of the Hadagalli taluk. 1 -
Harpanahalli The Harpanahalli, Arsikere and Teligi firkas of the Harpanahalli taluk; and the Hirehadagalli, Hadagalli, and Tambarahalli firkas and Hampasagara Yenigi, Bannical, Yenigi Basapur, G. Kodihalli, Kodlabal, Byasigideri, Hagari-bommanahalli and Chint-rapalli villages of Ittigi, firka of the Hadagalli taluk." 1 -


Andhra State Act, 1953 Back




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