AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

The Andhra Pradesh Reorganization (Amendment) Act, 2014

[Act No. 7 of 2014]

[17th July, 2014.]

Contents:
Title The Andhra Pradesh Reorganization (Amendment) Act, 2014
Sections: Particulars:
1. Short title and commencement
2. Amendment of section 3
3. Repeal and saving


Bare Acts Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement