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The Andhra Pradesh and Madras (Alteration of Boundaries) Act, 1959

The Third Schedule

[See Section 4(1)]

(Any reference in this Schedule to a census code number in relation to a village means the code number assigned to that village in the census of 1951.)

The following villages of Nagari firka in Puttur taluk:-

Census Code No.
Padiri..... 147
Aroor..... 150
Kunamarajupaliem..... 151
Ellassamudram.....
Kaipakam.....
Kalikapuram...... 152
Buchivanatham..... 153
Samireddikandigai.....
Ishtakameswarapuram.....
Seetharamapuram Agraharam...
Gangamambapuram.....
Ammagunta.....
Pannur..... 154
Jagannadhapuram..... 155
Kaliambakam..... 156
Madhavaram.....
Chavarambakam..... 157
Kachervedu..... 158
Elakatoor..... 159
Mathusri Venkatamambapuram...
Thippapuram.....
Illupururamiah Khandriga.....
Sriramapuram..... 173
Paddapatteda.....
Sadasivapuram.....
Kavanur..... 174
Palukuru Subbarayudu Khandriga
Koppedu Acharyulu Khandriga... 175
Koppedu Kapulu Khandriga...
Keelapudi..... 176
Gajasingarajapuram.....
Akkagaripeta.....
Nindra..... 177
Samayapuram.....
Netteri..... 178


Andhra Pradesh and Madras (Alteration of Boundaries) Act, 1959 Back




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