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The Andhra Pradesh and Madras (Alteration of Boundaries) Act, 1959

Part II

Transfer of Territories

3. Transfer of territories.-

As from the appointed day, there shall be added-

(a) to the State of Andhra Pradesh, the territories specified in the First Schedule which shall thereupon cease to form part of the State of Madras; and

(b) to the State of Madras, the territories specified in the Second Schedule which shall thereupon cease to form part of the State of Andhra Pradesh.









  

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