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The Andhra Pradesh and Madras (Alteration of Boundaries) Act, 1959

Part II

Transfer of Territories

3. Transfer of territories.-

As from the appointed day, there shall be added-

(a) to the State of Andhra Pradesh, the territories specified in the First Schedule which shall thereupon cease to form part of the State of Madras; and

(b) to the State of Madras, the territories specified in the Second Schedule which shall thereupon cease to form part of the State of Andhra Pradesh.



Andhra Pradesh and Madras (Alteration of Boundaries) Act, 1959 Back




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