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The Andhra Pradesh and Madras (Alteration of Boundaries) Act, 1959

29. Deposits.-

The liability of Andhra Pradesh or Madras in respect of any civil deposit or local fund deposit made in the transferred territories shall, as from the appointed day, be the liability of the State to which the territories are transferred.



Andhra Pradesh and Madras (Alteration of Boundaries) Act, 1959 Back




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