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The Anand Marriage Act, 1909
Act No. 7 of 1909

[22nd October, 1909.]

An Act to remove doubts as to the validity of the marriage ceremony common among the Sikhs called Anand.

WHEREAS it expedient to remove any doubts as to the validity of the marriage ceremony common among the Sikhs called Anand;

it is hereby enacted as follows:-



Anand Marriage Act, 1909 Back




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