The Anand Marriage Act, 1909

[Act No. 7 of 1909]

[22nd October, 1909.]

Contents
Title	The Anand Marriage Act, 1909
Sections	Particulars
1.	Short title and extent
2..	Validity of Anand marriages
3.	Exemption of certain marraiges from Act
4.	Saving of marriages solemnized according to other ceremonies
5.	Non-validation of marriages within prohibited degrees
6.	Registration of marriages