1. Short title and extent.-
(1) This Act may be called the Anand Marriage Act, 1909; and.
(2) Its extends to the whole of India 2***.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
1. Short title and extent.- (1) This Act may be called the Anand Marriage Act, 1909; and. (2) Its extends to the whole of India 2***. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
