All India Services Act, 1951
NO.LXI OF 1951
| Contents | |
| Sections | Particulars |
| 1 | Short title |
| 2 | Definition |
| 3 | Regulation of recruitment and conditions of service |
| 4 | Continuance of existing rules |
An Act to regulate the recruitment, and the conditions of service of persons appointed, to the all-India Services common to the Union and the States.
[29th October, 1951]
BE it enacted by parliament as follows:--
