All-India Services Regulations (Indemnity) Act, 1975
1. Short title.-
This Act may be called the All-India Services Regulations (Indemnity) Act, 1975.
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All-India Services Regulations (Indemnity) Act, 1975 1. Short title.- This Act may be called the All-India Services Regulations (Indemnity) Act, 1975. |
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