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8. Allowances of President and members.-

The President and members shall receive such allowances, if any, 3[from the Institute of which they are the President and members] as may be prescribed by rules.

4[Provided that in case a person is a President of two or more Institutes, the allowances shall be borne by the Institutes in such proportion as may be prescribed by rules.]



All India Institute of Medical Sciences Act, 1956 Back




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