Provisions of this Act to apply to societies incorporated into All-India Institutes of Medical Science under section 27A | All India Institute of Medical Sciences Act, 1956 | Bare Acts | Law Library

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27C. Provisions of this Act to apply to societies incorporated into All-India Institutes of Medical Science under section 27A.-

All provisions of this Act shall, mutatis mutandis, apply to the societies, referred to in column (2) of the Table given under section 27A, incorporated into All-India Institutes of Medical Sciences referred to in column (3) of the said Table.

All India Institute of Medical Sciences Act, 1956

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