AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

17. Budget of the Institute.-

5[Every Institute shall prepare], in such form and at such time every year as may be prescribed by rules, a budget in respect of the financial year next ensuing showing the estimated receipts and 6[expenditure of the concerned Institute] and shall forward to the Central Government such number of copies thereof as may be prescribed by rules.







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement