AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

All India Council for Technical Education Act, 1987

1.Short title and commencement.-

(1) This Act may be called the All India Council for Technical Education Act, 1987.

(2) It shall come into force on such date { 28-3-1988 Vide Notification No.S.O.317 (E), dated 28.3.1988} as the Central Government may, by notification in the Official Gazette, appoint.



All India Council for Technical Education Act, 1987 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement.