1. Short title and commencement.-

(1) This Act may be called the Aligarh Muslim University (Amendment) Act, 1972.

(2) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint.

1. 17th June, 1972, vide notification No. S.O. 1683, dated 17th June, 1972, see Gazette of India, Part II, sec. 3 (ii).