8 [26A. Disqualifications for membership.
A person shall be disqualified for being chosen as, and and for being, a member of any of the authorities of the University if he is not a citizen of India.]
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8 [26A. Disqualifications for membership. A person shall be disqualified for being chosen as, and and for being, a member of any of the authorities of the University if he is not a citizen of India.] |
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