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25. The Academic Council.

(1) The Academic Council shall be 5 [the principal academic body] of the University and shall, subject to the provisions of this Act, the Statutes and the Ordinances, 6 [coordinate and exercise general supervision over the academic policies of the University].

(2) The constitution of the Academic Council and the term of office of its members and its powers and duties shall be prescribed by the Statutes.



Aligarh Muslim University Act, 1920 Back




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