1 [20. The Pro-Vice-Chancellor.
The Pro-Vice-Chancellor shall be appointed in such manner, and shall exercise such powers and perform such duties as may be prescribed by the Statutes. 2
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1 [20. The Pro-Vice-Chancellor. The Pro-Vice-Chancellor shall be appointed in such manner, and shall exercise such powers and perform such duties as may be prescribed by the Statutes. 2 |
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