The Ajmer Tenancy and Land Records Act, 1950
Act No. 42 of 1950
[10th May, 1950.]
An Act to declare and amend the law relating to agricultural tenancies, record-of-rights and certain other matters in Ajmer.
BE it enacted by Parliament as follows:-
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The Ajmer Tenancy and Land Records Act, 1950 Act No. 42 of 1950 [10th May, 1950.] An Act to declare and amend the law relating to agricultural tenancies, record-of-rights and certain other matters in Ajmer. BE it enacted by Parliament as follows:- |
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